Calcutta High Court (Appellete Side)
Prakash Ply Centre Pvt. Ltd vs The Deputy Commissioner on 12 July, 2022
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam
D/L Item No. 12 12.07.2022
KOLE MAT 947 of 2022 With IA No. CAN 1 of 2022 Prakash Ply Centre Pvt. Ltd.
-Vs.-
The Deputy Commissioner, directorate Of Revenue Intelligence and Enforcement, Govt. of West Bengal & Ors.
Mr. Himangshu Ray, Mr. B. Sengupta, ... for the appellant.
Mr. A. Ray, Ld. GP, Mr. T. M. Siddiqui, Mr. D. Ghosh ... for the State.
At the request of the learned Advocate for the appellant, list this matter on 19.07.2022 along with MAT 946 of 2022.
(T.S. Sivagnanam, J.) (Bivas Pattanayak, J.)