Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(24) in Bihar Education Code, 1961

(24)to sanction recurring grants to the schools, other than High or Higher Secondary Schools, under their control in accordance with the rules in force;