Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 16 in West Bengal Trade Unions Rules, 1998 16. Further publicity of the electoral roll and notice. - The Returning Officer shall supply, free of cost, a copy of such draft electoral roll to all contesting Unions management.
