Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(1)(ag) in The U.P. Participatory Irrigation Management Act, 2009 (ag)"Managing Committee" means a committee of members elected or nominated or designated as such in such manner as may be prescribed;