Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in Bihar Electricity Supply Code, 2007 (4)It shall apply to all distribution licensees engaged in the business of supplying electricity as covered under Section 14 of the Electricity Act, 2003 and the consumers of electricity.
