Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(v) in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968 (v)Was there any breach of the Code of Discipline? If so, what was the nature of breach? [See Instruction (11)].
