Supreme Court - Daily Orders
M/S Lubrizol Advanced Materials India ... vs Commissioner Of Customs Central Excise on 27 November, 2014
ITEM NO.99 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR DR. K.ARUL
Civil Appeal No(s). 1960/2013
LUBRIZOL ADVANCED MATERIALS INDIA PVT.LT Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE VADODARA- Respondent(s)
(with office report)
Date : 27/11/2014 This appeal was called on for hearing today.
For Appellant(s)
Ms. Praveena Gautam,Adv.
For Respondent(s)
Mr. S. Ramsubramanian, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(DR. K. ARUL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.29 13:12:49 IST Reason: