Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

M/S Lubrizol Advanced Materials India ... vs Commissioner Of Customs Central Excise on 27 November, 2014

     ITEM NO.99                            REGISTRAR COURT. 1               SECTION III

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR DR. K.ARUL

     Civil Appeal                 No(s).    1960/2013

     LUBRIZOL ADVANCED MATERIALS INDIA PVT.LT                             Appellant(s)

                                                        VERSUS

     COMMISSIONER OF CENTRAL EXCISE VADODARA-                             Respondent(s)
     (with office report)


     Date : 27/11/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                           Ms. Praveena Gautam,Adv.


     For Respondent(s)
                                           Mr. S. Ramsubramanian, Adv.
                                           Mr. B. Krishna Prasad,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter falls under the complete category.

Registry to process for listing before the Hon'ble Court, as per rules.

(DR. K. ARUL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.29 13:12:49 IST Reason: