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[Cites 0, Cited by 0] [Section 48(5)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(5)(iii) in The Punjab Reorganisation Act, 1966

(iii)for the setting up of brick kilns of the Chandigarh Capital Project, together with all connected works in or over such land (including any plant, machinery or implements) shall vest in the Union.