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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(e) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(e)No Management of Un-Aided Non-Minority Professional Institution and Un-Aided Minority Professional Institution shall call for applications for admission separately or individually for the Convener Seats.