Section 107 in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002
107. Application for registration as a Geographical Indications Agent .-(1) Every person desiring to be registered as a Geographical Indications Agent shall make an application on Form GI-8.
(2)The applicant shall furnish such further information bearing on his application as may be required of him at any time by the Registrar.
