Supreme Court - Daily Orders
Prashant Tikmani vs M/S National Insurance Company Ltd on 15 December, 2025
ITEM NO.65 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4739-4740/2023
[Arising out of impugned final judgment and order dated 11-11-2022
in AS No. 107/2012 11-11-2022 in AS No. 260/2013 passed by the High
Court of Judicature at Madras]
PRASHANT TIKMANI Petitioner(s)
VERSUS
M/S NATIONAL INSURANCE COMPANY LTD. Respondent(s)
IA No. 48477/2023 - EXEMPTION FROM FILING O.T.
IA No. 48470/2023 - EXEMPTION FROM FILING O.T.
IA No. 104636/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 15-12-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) :
Mr. Raghenth Basant, Sr. Adv.
Ms. Aanchal Tikmani, Adv.
Ms. Hima Bharadwaj, Adv.
Mr. Kaushitaki Sharma, Adv.
Mr. Yadav Narender Singh, AOR
For Respondent(s) :
Mr. Niraj Singh, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Keshav Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the week commencing from 27.1.2026.
Signature Not Verified Digitally signed by CHANDRESH Date: 2025.12.15(CHANDRESH) 16:49:14 IST Reason: (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)