Section 36(2)(c) in The Maharaja Sayajirao University of Baroda Act, 1949

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State of Gujarat - Subsection

Section 36(2)(c) in The Maharaja Sayajirao University of Baroda Act, 1949

(c)record its opinion on the question whether the application should be granted or refused, either in whole or in part, stating the results of any inquiry under clauses (a) and (b).

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State of Gujarat - Subsection

Section 36(2)(c) in The Maharaja Sayajirao University of Baroda Act, 1949