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[Cites 0, Cited by 0] [Section 1] [Entire Act]

British India - Subsection

Section 1(2) in The Public Suits Validation Act, 1932

(2)It extends to all parts of 1 India except the territories which, immediately before the 1st November, 1956 , were comprised in Part B States] to which sections 91, 92 and 93 of the Code of Civil Procedure, 1908 (5 of 1908 ), extend.