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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

(1)the provisions of rules 12 to 15 (both inclusive) shall not apply when -
(i)the accused is absconding.
(ii)the order of dismissal is passed on the ground of facts or inferences based on the findings of a court.