Section 85(1)(c) in The Multi-State Co-Operative Societies Act, 2002

[Cites 0, Cited by 1] [Section 85(1)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(1)(c) in The Multi-State Co-Operative Societies Act, 2002

(c)when the dispute is in respect of an election of an officer of a multi-State co-operative society, be one month from the date of the declaration of the result of the election.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 85(1)(c) in The Multi-State Co-Operative Societies Act, 2002