Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(l) in The Karnataka Sugarcane (Regulation of Purchase and supply) Act, 2013 (l)"Sugarcane" means Sugarcane intended for use in a sugar factory or khandsari sugar manufacturing unit;
