Patna High Court - Orders
Syed Asghar Ali vs The State Of Bihar & Ors on 4 July, 2013
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta
Patna High Court CWJC No.10193 of 2012 (4) dt.04-07-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10193 of 2012
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Syed Asghar Ali
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
ORAL ORDER
4 04-07-2013As prayed for by learned counsel for the petitioner, put up on 15.7.2013 to enable him to file reply to the counter affidavit.
(Ramesh Kumar Datta, J) V.P.Sinha/-