Section 75(22) in Jharkhand Panchayat Raj Act, 2001
(22)Hygiene and Sanitation(i)Promotion of village sanitation.(ii)Cleaning of public streets, ponds, wells and roads;(iii)Construction and maintenance of public latrines;(iv)Management and control of bathing and washing ghats;(v)Vaccination;(vi)Prevention and remedial measures against epidemics;(vii)Maintenance and regulation of burning and burial grounds;(viii)Disposal of unclaimed corpses and carcasses;(ix)Preventive measures against stray animals.
