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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of West Bengal - Subsection

Section 51(4)(b) in The West Bengal Panchayat Elections Act, 2003

(b)if more than one contesting candidate have indicated their preference for the same symbol, decide by lot to which of the candidates the symbols will be allotted; and