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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Tamilnadu - Subsection

Section 144(2) in Tamil Nadu Panchayats (Elections) Rules, 1995

(2)Nomination papers may be delivered by a candidate or his proposer to the Returning Officer/Assistant Returning Officer at between [10.00 a.m. and 5.00 p.m.] [Substituted '11.00 a.m. and 3.00 p.m.' by G.O. Ms. No. 88, dated 25.7.2016.] on any day other than a public holiday from...........to ............;