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[Cites 0, Cited by 0] [Section 62EH(1)] [Section 62EH] [Entire Act]

State of Jharkhand - Subsection

Section 62EH(1)(e) in Bihar Factories Rules, 1950

(e)The common names of the hazardous substances used which could give rise to an accident likely to affect them with an indication of their principal harmful characteristics;