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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(7)(a) in Andhra Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(a)that have been specified in the terms of Rehabilitation and Resettlement and compensation for all the categories of affected families as outlined in the Act;