Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act] State of Maharashtra - Subsection Section 20(5)(b) in The Maharashtra Right to Public Services Act, 2015 (b)The State Government may give appropriate awards to felicitate the Public Authorities which perform best in achieving the purposes of this Act.