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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(c) in The Punjab Prohibition of Cow Slaughter Act, 1955

(c)"cow" includes a bull, bullock, ox, heifer or calf;
(cc)[ "export" means to take out from the State of Punjab to any place outside that State] [Punjab Act 2 of 1981.];