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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2) in The State Bank Of India Act, 1955

(2)[ The balance sheet and the profit and loss account shall be signed by the chairman, managing directors and at least three other directors of the Central Board.] [Substituted by the Act 27 of the 2010 ]