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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(n) in The Nirma University of Science and Technology Act, 2003

(n)"Trust" means the Nirma Education and Research Foundation, Ahmedabad registered under the Societies Registration Act, 1860 (XXI of 1860) and the Bombay Public Trust Act, 1950 (Bombay 29 of 1950);
(O)"University" means the Nirma University of Science and Technology, Ahmedabad, Gujarat, a University established under Section 3.