Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Jagadish D Vora & vs Official Liquidator Of M/S Gujarat ... on 7 November, 2014

Author: N.V.Anjaria

Bench: N.V.Anjaria

         O/COMA/230/2014                                     ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                COMPANY APPLICATION NO. 230 of 2014

              In COMPANY APPLICATION NO. 196 of 2013
               In COMPANY APPLICATION NO. 530 of 2011
            In OFFICIAL LIQUDATOR REPORT NO. 66 of 2010
            In OFFICIAL LIQUDATOR REPORT NO. 227 of 2008
                 In COMPANY PETITION NO. 146 of 2006

================================================================
                JAGADISH D VORA & 1....Applicant(s)
                              Versus
 OFFICIAL LIQUIDATOR OF M/S GUJARAT SMALL SCALE INDUSTRIES &
                        3....Respondent(s)
================================================================
Appearance:
MR RC SEJPAL, ADVOCATE for the Applicant(s) No. 1 - 2
GOVERNMENT PLEADER for the Respondent(s) No. 2 - 3
MS AMEE YAJNIK, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 4
================================================================

        CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                           Date : 07/11/2014

                                ORAL ORDER

The matter is adjourned to 12th November, 2014 at the request of learned advocate for the Official Liquidator.

(N.V.ANJARIA, J.) Anup Page 1 of 1