Gujarat High Court
Jagadish D Vora & vs Official Liquidator Of M/S Gujarat ... on 7 November, 2014
Author: N.V.Anjaria
Bench: N.V.Anjaria
O/COMA/230/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY APPLICATION NO. 230 of 2014
In COMPANY APPLICATION NO. 196 of 2013
In COMPANY APPLICATION NO. 530 of 2011
In OFFICIAL LIQUDATOR REPORT NO. 66 of 2010
In OFFICIAL LIQUDATOR REPORT NO. 227 of 2008
In COMPANY PETITION NO. 146 of 2006
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JAGADISH D VORA & 1....Applicant(s)
Versus
OFFICIAL LIQUIDATOR OF M/S GUJARAT SMALL SCALE INDUSTRIES &
3....Respondent(s)
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Appearance:
MR RC SEJPAL, ADVOCATE for the Applicant(s) No. 1 - 2
GOVERNMENT PLEADER for the Respondent(s) No. 2 - 3
MS AMEE YAJNIK, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 4
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 07/11/2014
ORAL ORDER
The matter is adjourned to 12th November, 2014 at the request of learned advocate for the Official Liquidator.
(N.V.ANJARIA, J.) Anup Page 1 of 1