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State of Tamilnadu - Section

Section 40O in Tamil Nadu Forest Act, 1882

40O. Service of notice.

- The District Court shall, thereupon, cause a notice specifying the day on which the Court shall proceed to determine the objection and directing their appearance before the Court on that day, to be served on the following, namely:-
(a)the applicant,
(b)all persons interested in the inquiry, and
(c)the Government.