Section 17(2) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004
(2)The housing and development schemes may be of one of the following types or combination of any two or more of such types of schemes or of any special features thereof, namely: -(a)a land development scheme;(b)a city or town or village development scheme;(c)a housing scheme;(d)an industrial area development scheme;(e)a commercial/tourism scheme; and(f)an infrastructural development scheme.
