Bombay High Court
Gopichand Jumma Badge (Dead) Thr. Lrs., ... vs State Of Maharashtra, Through The ... on 29 October, 2021
Author: Anil L. Pansare
Bench: S.B. Shukre, Anil Laxman Pansare
1/2 WP 1312.2019 + 12
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO.1312 OF 2019
(Manik s/o Narayan Dahake Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1304 OF 2019
(Ishwar s/o Jumma Badge Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1305 OF 2019
(Shalik s/o Sharavan Dahake Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1311 OF 2019
(Dada s/o Narayan Dahake Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1310 OF 2019
(Waman s/o Narayan Dahake Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1307 OF 2019
(Manik s/o Rajaram Thakre (dead) thr. L.R's & ors. Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1306 OF 2019
(Anandrao s/o Sharavan Dahake Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1308 OF 2019
(Gopichand s/o Jumma Badge (dead) thr. L.R's. & ors. Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1314 OF 2019
(Kisan s/o Sharavan Dahake Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1315 OF 2019
(Rama s/o Shravan Dahake Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1316 OF 2019
(Smt. Sunita w/o Damodhar Shivankar & anr. Vs. State of Mah. & ors.)
KOLHE
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2/2 WP 1312.2019 + 12
WITH
WRIT PETITION NO.1309 OF 2019
(Narayan s/o Saoji Dahake (dead) thr. L.R's & ors. Vs. State of Mah. & ors.)
WITH
WRIT PETITION NO.1303 OF 2019
(Karu s/o Shravan Dahake Vs. State of Mah. & ors.)
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders. or
directions and Registrar's orders.
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CORAM : SUNIL B. SHUKRE AND
ANIL L. PANSARE, JJ.
DATE : 29/10/2021 The petitioners are directed to place on record copy of the approved rehabilitation scheme to justify their entitlement to the reliefs claimed in these petitions.
JUDGE JUDGE
KOLHE
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