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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(xix) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xix)to co-operate with any other organization in the matter of education, training and research in Rural Development and Panchayat Raj and allied subjects for such purposes as may be agreed upon on such terms and conditions as the University may from time to time determine;