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State of Punjab - Section

Section 1 in The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980

1. Short title and commencement.

- (i) These Regulations may be called 'The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980.
(ii)These Regulations shall be deemed to have come into force from the 1st January, 1978.