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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3) in First Statutes of the Indus University, Gujarat, India

3.1Officers of the Indus University.- The following will be the Officers of the Indus University:
(a)President
(b)Associate President
(c)Provost (Executive President)
(d)Associate Provost (Executive Vice President)
(e)Deans
(f)Registrar
(g)Chief Finance & Accounts Officer
(h)Principals/Directors of constituent Institutes and Centers
(i)Heads of Departments
(j)Professors
(k)Associate Professors
(l)Assistant Professors
(m)Visiting Professors
(n)Proctor
(o)Deputy Registrars
(p)Assistant Registrars
(q)Controller of Examination
(r)Officers
(s)Librarian
(t)Managers
(u)Rectors /Wardens
Other Officers of the Indus University will be appointed as required as per the guidelines of. UGC, AICTE and other regulatory bodies and as per the provisions in Section 18 of the Act.Powers and functions of President, Associate President, Provost (Executive President), Associate Provost (Executive Vice President), Deans, Registrar, Chief Finance & Accounts Officer and Principals Directors of constituent Institutes and Centers are defined in First Statutes. For rest of the officers, the powers, and functions will be defined by Human Capital Management Committee.