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Madhya Pradesh High Court

M/S Swagatika Impex Private Limited vs The State Of Madhya Pradesh on 4 January, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 24907 of 2023 (M/S SWAGATIKA IMPEX PRIVATE LIMITED Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 04-01-2024 Parties through their counsel.

Because of paucity of time, as jointly agreed, list the matter on 17.01.2024.

Parties undertake to argue the matter finally.



                            (SUJOY PAUL)                                                    (VIVEK JAIN)
                               JUDGE                                                           JUDGE

                          MISHRA




Signature Not Verified
Signed by: ARVIND KUMAR
MISHRA
Signing time: 1/5/2024
6:24:51 PM