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State of West Bengal - Section

Section 50 in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

50. Annual report of the Commission.

(1)The Commission shall prepare once in every year in such form and at such time as may be notified, an annual report giving a summary of its activities during the previous year and copies of the report shall be forwarded to the State Government.
(2)A copy of the report received under sub-section (1) shall be laid, as soon as may be after it is received, before the State Legislature.