Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 50 in Orissa State Financial Corporation (Staff) Regulations, 1975

50.

Grounds for withholding the appeal to be communicated to the applicant in every case in which an appeal is withheld. The authority withholding the appeal shall inform the applicant the fact of withholding the appeal and the reasons for withholding it.