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State of Bihar - Section

Section 22 in The Bihar Forest Service Rules, 1953

22.

The marks obtained at the viva voce test shall be added to the marks obtained at the written examination and the candidate's place will depend on the aggregate of both.The name of candidates will then be arranged by the Commission in order of merit. From the list of candidates so arranged, the Commission shall nominate such number of candidates for this service as may have been fixed by the Governor. This list shall be submitted to the Governor (by such date in each year as the Governor may fix).