Meghalaya High Court
Small Phawa vs . State Of Meghalaya on 13 March, 2019
Bench: Mohammad Yaqoob Mir, H.S. Thangkhiew
Serial No. 11
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Crl.A.No.5/2016
Date of Order: 13.03.2019
Small Phawa Vs. State of Meghalaya
Coram:
Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
Hon'ble Mr. Justice H.S. Thangkhiew, Judge
Appearance:
For the Petitioner(s) : Mr. SP Mahanta, Sr.Adv with
Ms. A Thungwa, Adv
For the Respondent(s) : Mr. S Sen Gupta, Addl.PP
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Heard learned counsel for the parties.
Reserved for judgment.
(H.S. Thangkhiew) (Mohammad Yaqoob Mir) Judge Chief Justice Meghalaya 13.03.2019 "Lam AR-PS"