Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24P(3)] [Section 24P] [Entire Act]

State of Odisha - Subsection

Section 24P(3)(ii) in The Orissa Agricultural Produce Markets Rules, 1958

(ii)has been found guilty of violation of any provision under the Act and Rules; or