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State of Rajasthan - Section

Section 5 in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

5. Preparation of list of Government Lands.

(1)The allotting authority shall prepare a village-wise/Chak-wise list of all Government lands in Form I.
(2)He shall then divide the land into following classes:-
(a)Command,
(b)Uncommand,
(c)Ghair Mumkin.