Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 3 in The Prisoners (West Bengal Amendment) Act, 1955. 3. Insertion of new Part VIA in Act 3 of 1900. - After Part VI of the said Act the following Part shall be inserted, namely :-"Part VIA Temporary release of prisoners.
