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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(a) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(a)the quantity of cane to be supplied by each Cane-grower or Cane-growersÂ’ Co-operative Society in such area to the factory for which the area has been so reserved or assigned;