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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(1)(i) in Jammu and Kashmir Co-operative Societies Rules, 2001

(i)In the case of a society with unlimited liabilities it shall be the actual amount received by the society in respect of such share or interest;