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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(3)(g) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(g)In the event of a child leaving the Children's Home without permission, the Child Welfare Committee shall immediately be informed of the same for necessary orders.