Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Himachal Pradesh - Section Section 20 in The Himachal Pradesh Panchayati Raj Act, 1994 20. Power to manage fairs and markets. - The Gram Panchayat may start, manage and regulate fairs and markets within the Sabha area in the prescribed manner.
