Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 8 in Faridabad Complex (Regulation and Development) Act, 1971 8. Service rules. - The staff employed in connection with the affairs of the Administration shall be governed by such rules as may be framed by the State Government.
