Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 10 April, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021, I.A. 664/2021, I.A. 667/2021, I.A.
10293/2021 & I.A. 10294/2021
NTPC LTD ..... Petitioner
Through: Mr. Ojusya Joshi, Advocate (Through
VC)
versus
DRIPLEX WATER ENGINEERING PVT. LTD ..... Respondent
Through: Mr. Vikram Nandrajog (Through VC)
and Mr. Sheetesh Khanna, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 10.04.2023 At joint request of learned counsel for the parties, list on 18 th May, 2023.
CHANDRA DHARI SINGH, J APRIL 10, 2023 Dy/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:11.04.2023 18:35:10