Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(5) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010 (5)An officer promoted from Group. B Service shall be appointed to the post of Executive Engineer.
