Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(2)Class I internee shall be entitled to the diet of superior class 'B' prisoner and Class II internee shall get diet as per scale prescribed for ordinary class or Class 'C' prisoners as laid down in the Jail Manual for the time being in force.