Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 6 in The U.P. Private Forests Rules, 1950

6. Felling licence.

- On receipt of an application in writing from the landlord a "felling licence" may be issued by the Divisional Forest Officer in Form III. No such felling licence shall be issued except in the cases of groves, without the previous sanction of the Government or such officer to whom the power may be delegated by Government in this behalf :Provided that no felling licence in respect of a grove shall be issued by any authority except the Collector concerned.